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State of West Bengal - Section

Section 35 in West Bengal Co-operative Societies Rules, 2011

35. Election of Directors at an Annual General Meeting.

— (1) Where the number of candidates exceeds the number of Directors to be elected, the election of Directors shall be on the basis of number of votes secured by each candidates.
(2)In case of equality of votes secured by two or more candidates, lots shall be drawn in such manner as the Chairman may decide.