Allahabad High Court
Ashraf vs Kailash Prasad (Since Dead) & Another on 4 January, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- CIVIL REVISION No. - 204 of 2009 Petitioner :- Ashraf Respondent :- Kailash Prasad (Since Dead) & Another Petitioner Counsel :- M.K. Gupta Respondent Counsel :- Santosh Kr. Mishra,Janardan Yadav,R.C. Singh,Ramesh Kumar Singh Hon'ble Krishna Murari, J.
Pleadings have been exchanged between the parties. Due to paucity of time, the matter could not be heard today. List the case after six weeks.
Interim order granted earlier is extended till the next date of listing. 04.01.2010 VKS/ Cl. Rv. 204/09