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[Cites 0, Cited by 0] [Section 242(1)] [Section 242] [Entire Act]

State of Uttar Pradesh - Subsection

Section 242(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)subject to the provisions of sub-section (2), close, discontinue, or destroy the said drain and after notice to the owner or occupier of the premises, cause any work necessary for that purpose to be done;