Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 468 in Bihar Financial Rules, 1950

468.

Pro forma accounts of regular Government Workshops and Factories will be kept in accordance with the detailed Rules and procedure prescribed in the departmental regulations. Pro forma accounts of Irrigation, Navigation, Embankment and Drainage works and of Government residential buildings, will be prepared by the Accountant-General in accordance with the instructions contained in Chapter 21 of the Account Code, Volume IV.Section VAnnual Accounts