Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1) in Authority for Advance Rulings (Procedure) Rules, 2003

(1)Every order of the Authority shall be duly signed by the members and bear the official seal of the Authority.