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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(xi) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xi)report to the Chairman and Director of the Board, as soon as possible, in respect of fraud, embezzlement, theft or loss of market committee funds or property;