Section 11 in The Science and Engineering Research Board Rules, 2010
11. Constitution of the Oversight Committee and terms of officer of its members. - (1) With the prior approval of the Central Government, the Board shall constitute the Oversight Committee in accordance with the provisions of sub-section (2) of Section 5.
(2)The members of the Oversight Committee shall hold office for a period of three years and shall be eligible for re-appointment.
