Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(b) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955 (b)that there has been a breach by the borrower of the provisions of this Act or of any rules made thereunder or on any conditions of the grant, or
