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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(a) in Finance (No. 2) Act, 2014

(a)in sub-clause (i),-
(I)for the portion beginning with the words "during the previous year" and ending with the words, brackets and figures "sub-section (1) of section 200", the words, brackets and figures "on or before the due date specified in sub-section (1) of section 139" shall be substituted;
(II)for the proviso, the following proviso shall be substituted, namely:-