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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(2)Conditions of grant. - No grant shall be made to an institution unless it agrees to comply with the conditions hereinafter laid down, which are over and above the conditions prescribed by the University, the Board of Secondary Education, Rajasthan and the State Department of Education and every institution which applies for grant-in-aid shall be deemed to have accepted its obligation to comply with these conditions:-