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Himachal Pradesh High Court

Belo Devi vs . Dr. Y.S. Parmar Horticulture on 30 June, 2023

Bench: Vivek Singh Thakur, Satyen Vaidya

Belo Devi vs. Dr. Y.S. Parmar Horticulture University CWP No. 1941 of 2023 .

30.06.2023 Present: Mr. Babita Chauhan, Advocate, vice Mr. A.K. Gupta, Advocate, for the petitioner.

Mr. Inder Sharma, Advocate, for the respondent.

As prayed, list on 24th July, 2023.

r to (Vivek Singh Thakur) Judge (Satyen Vaidya) Judge 30h June, 2023 (himani) ::: Downloaded on - 01/07/2023 20:50:13 :::CIS