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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Karnataka - Subsection

Section 129(2)(ff) in Karnataka Co-Operative Societies Act, 1959

(ff)the [account books and records] [Substituted by Act 25 of 1998 w.e.f. 15.08.1998.] and registers to be kept by a co-operative society and power of Registrar to direct the accounts and books to be written up;