Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(d) in The Punjab Advocates Welfare Fund Act, 2002 (d)incentive schemes to provide to those Advocates, who actively participate in the process of legal aid to the poor and weaker sections of the society;
