Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Nagaland - Subsection Section 89(12) in Nagaland Excise Rules (12)"London Proof (L.P.)" or "proof" means the strength or proof as ascertained by means of Syks hydrometer and denotes that spirit which at the temperature of 61 Fahrenheit weighs exactly 12th/13th part of an equal measure of distilled water ;
