Patna High Court - Orders
M/S Kumar Stores vs The Commissioner,Income Tax &Amp;A on 4 April, 2011
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL WRIT JURISDICTION CASE No.3418 of 2010
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M/S KUMAR STORES - Petitioner
Versus
THE COMMISSIONER,INCOME TAX &ANR. - Respondents
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Appearance :
For the Petitioner: Mr. Nand Kishore Singh, Advocate
Mr. Shailendra Kumar, Advocate
For the Respondent: Mr. Harshwardhan Pd., Advocate
Mr. Rishi Raj Sinha, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
6 04.04.2011At the request of the learned advocates, stand over to 11th April 2011.
( R.M. Doshit, CJ.) (Jyoti Saran, J.) Bibhash