Section 27(2)(e) in The U.P. Cinematograph Rules, 1951

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2)(e) in The U.P. Cinematograph Rules, 1951

(e)if the roof of the auditorium is covered by a tent or any other cloth, such cloth shall not touch the ground on any side except towards the screen. The tent shall, however, be fixed securely to pegs on the ground;

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State of Uttar Pradesh - Subsection

Section 27(2)(e) in The U.P. Cinematograph Rules, 1951