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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(1) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

(1)The Government may, at any lime, appoint an officer not below the rank of a Secretary to Government as enquiry officer to enquire into the working of the Board and to submit report to the Government.