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State of Bihar - Section

Section 32 in Model Rules, 2011 under Bengal Ferries Act, 1885

32. Fees for Survey,Registration etc.

(a)The fees shall be leviable for survey ,registration ,licensing and inspection and endorsing change of navik or manjhi or boats will be as schedule given in annexure -1 ;
(b)The District Magistrate shall have power to revise the fees from time to time .