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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1)(a) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(a)applications shall be invited at appropriate intervals, but at least once each year, from indigent senior Citizens, as defined in Section 19 of the Act, desirous of living in the home;