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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3)(b) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(b)Two members from occupational therapists to be elected from amongst the registered practitioners enrolled in the Register of Occupational Therapists.