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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)Trader's Constituency. - All traders other than co-operative societies holding valid licence of Market Committee, on the date of provisional publication of voters' list under sub-rule (iii) of rule 5, shall be the voters of a trader's constituency under sub-rule (ii) of rule 3, unless disqualified under section 10 or rule 6.