Supreme Court - Daily Orders
Ravinder Sindhania, Prop. Singhania ... vs Commissioner Of Income Tax-Ii, ... on 27 November, 2015
Bench: A.K. Sikri, C. Nagappan
ITEM NO.15 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 32115/2015
(Arising out of impugned final judgment and order dated 06/07/2015
in ITA No. 35/2014 passed by the High Court Of Punjab & Haryana At
Chandigarh)
RAVINDER SINGHANIA,
PROP. SINGHANIA AND CO.
PHAGWARA (PUNJAB) Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX-II,
JALANDHAR (PUNJAB) Respondent(s)
(With interim relief and office report)
Date : 27/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Mr. Shekhar Naphade, Sr. Adv.
Mr. Ravinder Singhania, Adv.
Ms. Madhu Sweta, Adv.
Mr. Rohit Jain, Adv.
Mr. Deepankshu Jain, Adv.
Ms. Manju Jetley, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Nidhi Ahuja) (Rajinder Kaur)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2015.11.28
10:05:37 IST
Reason: