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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(1)(ii) in Hyderabad Metropolitan Development Authority Act, 2008

(ii)the plan programmes of the Metropolitan Development Authority, stages of implementation of the Statutory Development Plan, the agencies and departments responsible for implementation of the Statutory Development Plan;