Punjab-Haryana High Court
Manjot Kaur & Anr vs State Of Punjab And Ors on 14 March, 2019
257 IOIN CRM-M-40406 of 2018
---
Manjot Kaur and another versus State of Punjab and others
----
Present: Mr.Manish Singh, Advocate, for the petitioners.
Mr.Sandeep Kumar, DAG, Punjab.
**** Learned counsel for the petitioners has produced a photocopy of FDR for an amount of Rs.2.00 lacs in favour of petitioner No.1-Manjot Kaur, for a period of one year, i.e., w.e.f. 12.03.2019 to 15.04.2020. Photocopy of the FDR is retained on record and marked as 'X'. Learned counsel for the petitioners further undertakes that the same shall be renewed for another two years.
In view of the above, no further directions are required to be issued in this case.
Disposed off accordingly.
March 14, 2019 (MAHABIR SINGH SINDHU)
mohinder JUDGE
1 of 1
::: Downloaded on - 25-03-2019 08:10:28 :::