Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 3, Cited by 51] [Constitution] Constitution Article Article 306 in Constitution of India 306. Power of certain States in Part B of the First Schedule to impose restrictions on trade and commerce Repealed Rep. by the Constitution (Seventh Amendment) Act, 1956, section 29 and Schedule (w.e.f. 01-11-1956)
