Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Mohit Kumar on 25 August, 2015
N ITEM NO.2 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)....../2015
CRLMP No(s). 13610/2015
(Arising out of impugned final judgment and order dated 10/06/2014
in CRMBA No. 19256/2014 passed by the High Court of Judicature at
Allahabad)
STATE OF U.P. Petitioner(s)
VERSUS
MOHIT KUMAR Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 25/08/2015 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON’BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Gaurav Bhatia,AAG
Mr. Abhisth Kumar,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List before a Bench of which one of us (Uday Umesh Lalit, J.) is not a member.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2015.08.26
16:44:39 IST
Reason: