Supreme Court - Daily Orders
State Bank Of Mysore vs The Asst. Commissioner Of Income Tax ... on 3 August, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.32 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21000/2015
(Arising out of impugned final judgment and order dated 09/01/2015
in ITA No. 6/2009 and in ITA No. 7/2009 passed by the High Court Of
Karnataka At Bangalore)
STATE BANK OF MYSORE Petitioner(s)
VERSUS
THE ASST. COMMISSIONER OF INCOME
TAX CIRCLE -12 (2), BANGALORE Respondent(s)
Date : 03/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Girish Dave, Adv.
Mr. K. V. Mohan, Adv.
Mr. R. K. Raghavan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.08.04 17:37:56 IST Reason: