Gujarat High Court
Principal Commissioner Of Income Tax-5 vs Prakash Krishnalal Bhagwati on 5 September, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, Biren Vaishnav
O/OJCA/642/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 642 of 2017
In STAMP NUMBER NO. 1662 of 2017
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PRINCIPAL COMMISSIONER OF INCOME TAX-5....Applicant(s)
Versus
PRAKASH KRISHNALAL BHAGWATI....Respondent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 05/09/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) RULE, returnable on 03.10.2017.
(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) ANKIT Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Sep 10 03:30:52 IST 2017