Section 3 in The Rajasthan Municipalities (Records) Rules, 1964
3. Definitions.
- In these rules, unless the context otherwise requires :-(1)'Municipal Board' includes Municipal Council;(2)'Chairman' includes President of a Municipal Council;(3)'Executive Officer' includes Commissioner of Municipal Council and in case of a Municipal Board for which no Executive Officer has been appointed, its Secretary;(4)'Record Keeper' means the person in immediate charge of the Record Room;(5)'Printed papers' includes typed or cyclostyled papers; and(6)'Records' includes registers.
