Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 270] [Entire Act]

Union of India - Subsection

Section 270(3) in Constitution of India, 1950

(3)In this article, "prescribed" means,-
(a)until a Finance Commission has been constituted, prescribed by the President by order, and
(b)after a Finance Commission has been constituted, prescribed by the President by order after considering the recommendations of the Finance Commission.]