Madhya Pradesh High Court
Badri Prasad Khoti vs Mr Gushan Bamra on 13 December, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
-1-
IN THE HIGH COURT OF MADHYA PRADESH
AT I N D O R E
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
ON THE 13th OF DECEMBER, 2022
CONTEMPT PETITION CIVIL No. 9 of 2021
BETWEEN:-
MAHENDRA KUMAR LALAN S/O SIREMAL LALAN, AGED ABOUT 82
YEARS, OCCUPATION: RETIRED PROFESSOR 219 CLERK COLONY
PARDESHIPURA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIJAY GULANI, ADVOCATE)
AND
SHRI MANOJ GOVIL PRINCIPAL SECRETARY MINISTRY OF FINANCE
1.
VALLABH BHAWAN (MADHYA PRADESH)
SHRI SATISH CHANDRA DUBEY, DIRECTORATE OF TREASURY AND
2. ACCOUNTS 26 KISAN BHAWAN JAIL ROAD BHOPAL (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI VALIMIK SAKARGAYEN, ADVOCATE)
CONTEMPT PETITION CIVIL No. 191 of 2021
BETWEEN:-
BADRI PRASAD KHOTI S/O LATE S.L . KHOTI, AGED ABOUT 86 YEARS,
OCCUPATION: RETIRED PRINCIPAL F 49 MIG RISHINAGAR (MADHYA
PRADESH)
.....PETITIONER
-2-
(BY SHRI VIJAY GULANI, ADVOCATE)
AND
MR GUSHAN BAMRA PRINCIPAL SECRETARY MINISTRY OF
1.
FINANCE VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
NITIN NANDGAOKAR, AGED ABOUT 50 YEARS, OCCUPATION:
2. DIRECTOR OF PENSION TREASURY AND ACCOUNTS 26 KISAN
BHAWAN JAIL ROAD (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI VALIMIK SAKARGAYEN, ADVOCATE)
-----------------------------------------------------------------------------------------------------
These petitions coming on for orders this day, the court passed the
following:
ORDER
Learned counsel for the petitioner prays for withdrawal of these contempt petitions.
Prayer is allowed.
Contempt Petitions are dismissed as withdrawn.
(SUBODH ABHYANKAR) JUDGE Ravi Digitally signed by RAVI PRAKASH Date: 2022.12.13 18:24:20 +05'30'