Bombay High Court
Nirmala Narayana Pillai And 8 Ors vs Shubham Builders And 7 Ors on 15 October, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 2207 OF 2016
In
SUITS 764 OF 2016
Nirmala Narayana Pillai And 8 Ors ....Petitioner
V/S
Shubham Builders And 7 Ors. ....Respondent
Mr. Piyush M Shah For Plaintiff Mr. Umesh Tawari i/b Bharti Bheda for Defendant No. 1 to 3 Mr. Kunal Kamath i/b Ashwinikumar & Co for Defendant No. 4 to 7 CORAM : A. K. MENON, J DATE : 15th October, 2019 P.C. :
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