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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(a) in The National Electricity Policy, 2005

(a)Rural Electrification Distribution Backbone (REDB) with at least one 33/11 kv (or 66/11 kv) sub-station in every Block and more if required as per load, networked and connected appropriately to the State transmission system.