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Union of India - Section

Section 2 in The All- India Institute Of Medical Sciences (Amendment) Act, 2000

2. Amendment of section 6.-

In the All- India Institute of Medical Sciences Act, 1956 (25 of 1956 ), in section 6, in the proviso to sub- section (1), after the words" as soon as he", the words" becomes a Minister or Minister of State or Deputy Minister, or he Speaker or the Deputy Speaker of the House of the People, or the Deputy Chairman of the Council of States or" shall be inserted. SUBHASH C. JAIN, Secy. to the Govt. of India.