Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279(1)] [Section 279] [Entire Act] State of Himachal Pradesh - Subsection Section 279(1)(w) in The Himachal Pradesh Municipal Corporation Act, 1994 (w)as to the establishment of training institutions for employees of municipalities and course of training for different classes of employees ;