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State of Assam - Section

Section 328 in The Assam Excise Rules, 2016

328. Premises regarding country liquor.

- Premises licensed for the vend of country liquor, shall have at least one door on the front wall. Such premises must be so constructed and fitted with one or more sale-windows of size not smaller than 30.48 cm. in width by 76.2 cm. feet in height, that the interior thereof, where sales are effected, may be visible from outside. The sale room shall be well-lighted or intoxicants shall be in full view of the customers.