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[Cites 0, Cited by 0] [Section 110(3)] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(3)(iii) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(iii)no authority should pass an order in exercise of its powers of sanctioning expenditure, which shall be, directly or indirectly, to its own advantage.