Jammu & Kashmir High Court
Professor S. K. Bhalla vs Ut Of J&K And Others on 26 February, 2021
Bench: Dhiraj Singh Thakur, Javed Iqbal Wani
121
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
RP No. 43/2021
[PIL No. 19/2011]
CM Nos. 1892/2021,
1894/2021, 1895/2021 &
1897/2021
Professor S. K. Bhalla .....Appellant(s)/Petitioner(s)
Through :- Mr. Siddhant Gupta, Advocate
V/s
UT of J&K and others .....Respondent(s)
Through :-
CORAM :
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
26.02.2021 List along with PIL No. 19/2011 on 12.03.2021.
(Javed Iqbal Wani) (Dhiraj Singh Thakur)
Judge Judge
JAMMU
26.02.2021
(Muneesh)
MUNEESH SHARMA
2021.03.02 17:16
I attest to the accuracy and
integrity of this document