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Jammu & Kashmir High Court

Professor S. K. Bhalla vs Ut Of J&K And Others on 26 February, 2021

Bench: Dhiraj Singh Thakur, Javed Iqbal Wani

                                                                                         121


                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU


                                                              RP No. 43/2021
                                                              [PIL No. 19/2011]
                                                              CM Nos. 1892/2021,
                                                              1894/2021, 1895/2021 &
                                                              1897/2021

            Professor S. K. Bhalla                              .....Appellant(s)/Petitioner(s)


                                 Through :- Mr. Siddhant Gupta, Advocate

                                        V/s

            UT of J&K and others                                           .....Respondent(s)

                                 Through :-


            CORAM :

                          HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
                          HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                 ORDER

26.02.2021 List along with PIL No. 19/2011 on 12.03.2021.





                                        (Javed Iqbal Wani)        (Dhiraj Singh Thakur)
                                             Judge                       Judge
            JAMMU
            26.02.2021
            (Muneesh)




MUNEESH SHARMA
2021.03.02 17:16
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