Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Madhya Pradesh - Subsection Section 110(g) in The M.P. Registration Rules, 1939 (g)instruments whereby immovable property is mortgaged under sub-section (1) of Section 36 of the Madhya Pradesh Sahkari Bhoomi Vikas (Bank) Adhiniyam, 1966,]
