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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(j) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(j)"Lai Kpoh" means the three wombs of the Syiem Mylliem clan i.e (1) the Mylliem Womb, (2) the Laitkor Womb and (3) the Mawlai womb, only whose natural descendant is eligible to become the Syiem and the Deputy Syiem of Mylliem Syiemship.