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Star India Pvt. Ltd. vs Akuate Internet Services Pvt Ltd ... on 1 April, 2014

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ITEM NO.2 (PH)                  COURT NO.6             SECTION XIV

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).29629/2013

(From the judgement and order dated 30/08/2013 in     FAO     No.153/2013   of   The
HIGH COURT OF DELHI AT N. DELHI)

STAR INDIA PVT LTD                                   Petitioner(s)

                   VERSUS

AKUATE INTERNET SERVICES PVT LTD & ORS               Respondent(s)

(With appln(s) for intervention and office report)
(For Final Disposal)

WITH SLP(C) NO. 29633 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)

SLP(C) NO. 29737 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)

SLP(C) NO. 30342 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)

SLP(C)No.34244 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)

SLP(C)No.34506 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)


Date: 01/04/2014    These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE T.S. THAKUR
          HON’BLE MR. JUSTICE C. NAGAPPAN


For Petitioner(s)        Dr. Abhishek Manu Singhvi,Sr.Adv.         (STAR)
(in SLP 29629/13,        Mr. Gopal Jain,Sr.Adv.
29633/13,30342/13,       Mr. Saikrishna Rajagopal,Adv.
         Mr. Nikhil Nayyar,Adv.
         Ms. Pritha Srikumar Iyer,Adv.
         MR. Dhananjay Baijal,Adv.
         Mr. Siddharth Chopra,Adv.
         Ms. Sneha Jain,Adv.
         MS. Akanksha,Adv.
         Ms. Savni Dutt,Adv.
         Mr. L. Nidhi Ram,Adv.
         MR. Ambuj Agarwal,Adv.

(in SLP 29737/13,         Mr. C.A. Sundaram,Sr.Adv.     (BCCI)
34244/13,34506/13)        Ms. Radha Rangaswamy,Adv.
         Ms. Ankita Kaushik,Adv.
         Ms. Rohini Musa,Adv.
         Mr. R.Raman,Adv.
         Mr. S.P. Arthi,Adv.
         Mr. Prateek Chadha,Adv.
For Respondent(s)        Mr. Sudhir Chandra,Sr.Adv.       (AKUATE)
         MS. Gayatri Roy,Adv.
         Mr. Udit Sood,Adv.
         Mr. Subramonium Prasad,Adv.

         Mr.   K.K.Venugopal,Sr.Adv.   (ESPN)
         Mr.   Ravi Prakash,Adv.
         Mr.   Samir Malik,Adv.
         Mr.   Aditya Dewan,Adv.
         Mr.   Chandra Prakash,Adv.

                            Mr. C.A. Sundaram,Sr.Adv.    (BCCI)
         Ms.   Radha Rangaswamy,Adv.
         Ms.   Ankita Kaushik,Adv.
         Ms.   Rohini Musa,Adv.
         Mr.   R.Raman,Adv.
         Mr.   S.P. Arthi,Adv.
         Mr.   Prateek Chadha,Adv.

                           Mr. Dushyant A. Dave,Sr.Adv.     (ONMOBILE)
         Mr.   Sanjay Jain,Sr.Adv.
         Mr.   Hardeep Singh Anand,Adv.
         Ms.   Vandana Sehgal,Adv.
         Mr.   Rohan Thawani,Adv.
         Ms.   Ashima Sehgal,Adv.
         Mr.   Anand Dilip Daga,Adv.
         Ms.   Prabhasahay Kaur,Adv.
         Mr.   Noor Anand,Adv.
         Ms.   Ruchi Jain,Adv.

         Mr.   Navin Chawla,Adv.     (IDEA)
         MS.   Sonali Jaitley,Adv.
         Mr.   P.V. Yogeswaran,Adv.
         Ms.   Neha Jain,Adv.
         Mr.   Bhaskar Subramanian,Adv.



           UPON hearing counsel the Court made the following
                               O R D E R

Heard in-part.

For continuation of arguments post tomorrow at 10.30 am.

|(Mahabir Singh) | (Veena Khera) | | Court Master | Court Master |