Allahabad High Court
Ashok Kumar Rai And Another vs State Of U.P. And Another on 24 September, 2019
Author: Ram Krishna Gautam
Bench: Ram Krishna Gautam
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 79 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 210 of 2019 Applicant :- Ashok Kumar Rai And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Amarnath Tripathi Counsel for Opposite Party :- G.A.,K.K.Rao Hon'ble Ram Krishna Gautam,J.
Learned counsel for both sides are present.
As the Presiding Officer of Court, against whom this transfer application was moved before this Court, has been transferred on administrative side from Varanasi, hence, this transfer application has become infructuous.
Learned counsel for both sides requested for dismissing it which has infructuous, accordingly, this transfer application stands dismissed.
Order Date :- 24.9.2019 Chandan