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Allahabad High Court

Ashok Kumar Rai And Another vs State Of U.P. And Another on 24 September, 2019

Author: Ram Krishna Gautam

Bench: Ram Krishna Gautam





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 210 of 2019
 

 
Applicant :- Ashok Kumar Rai And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Amarnath Tripathi
 
Counsel for Opposite Party :- G.A.,K.K.Rao
 

 
Hon'ble Ram Krishna Gautam,J.
 

Learned counsel for both sides are present.

As the Presiding Officer of Court, against whom this transfer application was moved before this Court, has been transferred on administrative side from Varanasi, hence, this transfer application has become infructuous.

Learned counsel for both sides requested for dismissing it which has infructuous, accordingly, this transfer application stands dismissed.

Order Date :- 24.9.2019 Chandan