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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Andhra Pradesh - Subsection

Section 76(l) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(l)The maximum quantity of trade effluent which may, without any consent or permission, be discharge from any trade premises in to Board sewers on any one day and the highest rate at which trade effluent may, without such consent or permission, be discharged from any trade premises into Board sewers;