Section 6(2) in The Indian Forest Service (Probation) Rules, 1968
(2)On completion of the training in the [Lal Bahadur Shastri National Academy of Administration] and the Institute, every probationer shall undergo such further training in the State to which he is posted and for such period as the Central Government may in consultation with the State Government concerned, direct.] [Substituted by D.P. & A.P. Notification No. 9/3/73-AIS-C, dated 2nd May, 1974.]
