Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 703] [Entire Act]

Bengal Presidency - Subsection

Section 703(b) in Police Regulations, Bengal , 1943

(b)He shall not move, without written instructions as to procedure en route, from the officer to whom the escort is supplied and he shall not take charge of any prisoner, lunatic or treasure, unless the officer to whom the escort is furnished pays the railway fare or provides a pass for such person or treasure up to the station at which the entire railway journey will cease, and provides food or money for its purchase for the person or persons to be escorted. [See regulation 701(g)],