Section 18(7a) in The Rajasthan Minor Mineral Concession Rules, 1986
(7a)[ The lessee shall give notice of commencement of any mining operation to the authorities as per section 16 of the Mines Act, 1952 and also to the Mining Engineer/Assistant Mining Engineer concerned at least one month before the commencement of any mining operation;] [Inserted by Rajasthan Gazette Extra Ordinary dated 16/05/2016]
