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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of West Bengal - Subsection

Section 1A(iii) in The Calcutta Improvement Act, 1911

(iii)The publication of a notification under section 49 of the Calcutta Improvement Act, 1911, shall be substituted for and have the same effect as a declaration under section 6."