Supreme Court - Daily Orders
Siddhant Mahajan vs The State Of Rajasthan on 3 July, 2023
ITEM NO.19+63+65 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20809/2023
(Arising out of impugned final judgment and order dated 04-05-2023
in DBSAW No. 911/2018 04-05-2023 in DBSAW No. 1184/2018 04-05-2023
in DBSAW No. 1340/2018 04-05-2023 in DBSAW No. 957/2018 04-05-2023
in DBSAW No. 1288/2018 04-05-2023 in DBSAW No. 963/2018 passed by
the High Court of Judicature for Rajasthan at Jodhpur)
SIDDHANT MAHAJAN & ORS. Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ORS. Respondent(s)
(IA No. 109480/2023 - DELETING THE NAME OF PETITIONER/RESPONDENT
IA No. 109478/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 109477/2023 - EXEMPTION FROM FILING O.T. IA No. 109482/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 109476/2023 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 109475/2023 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) WITH SLP(C) No. 11988-11990/2023 (XV) SLP(C) No. 11566-11568/2023 (XV) WITH SLP(C) No. 12372-12373/2023 (Item No. 63) (FOR ADMISSION and I.R. and IA No.118379/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.118381/2023-EXEMPTION FROM FILING O.T. ) WITH SLP(C) No. 12440-12447/2023 (Item No. 65) (IA No.119648/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.119649/2023-EXEMPTION FROM FILING O.T. ) Date : 03-07-2023 These matters were called on for hearing today. Signature Not Verified CORAM :
Digitally signed byNEETA SAPRA Date: 2023.07.05 17:07:30 IST
Reason: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE ARAVIND KUMAR SLP (C) Dy No. 20809/2023 & Ors. 1 Of 3 For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. Param Dave, Adv.
Mr. Kumar Kartikay, Adv. Mr. Prabhas Bajaj, Adv. Ms. Neelu Sharma, Adv. Mr. Deepak Goel, AOR Mr. Rishabh Sancheti, Adv. Ms. Padma Priya, Adv.
Mr. Anchit Bhandari, Adv. Mr. Suyash Jain, Adv.
Mr. Chirag Kalani, Adv. Mr. K. Paari Vendhan, AOR Mr. Prabhas Bajaj, Adv. Mr. Ankit Roy, AOR Mr. Gopal Shankarnarayan, Sr. Adv. Mr. Abhimanyu Kaul, Adv. Mr. Sidharth Acharya, Adv. Mr. Aditya Bhati, Adv. Mr. Shivendra Sharam, Adv. Ms. Devika, Adv.
Mr. Ravi Kant Purohit, Adv. Ms. Anisha Agarwal, Adv. Ms. Sonali Agarwal, Adv. Ms. Mithu Jain, AOR Mr. Kumar Kartikay, Adv. Ms. Neelu Sharma, Adv. Mr. Deepak Goel, AOR Mrs. Urvashi Sharma, Adv. Ms. Alka Goyal, Adv.
For Respondent(s) Mr. Pallav Shishodia, Sr. Adv.
Mr. Manan Sishodia, aDv. Mr. Chirag Joshi, Adv. Mr. Ghanshyam Joshi, AOR UPON hearing the counsel the Court made the following O R D E R Permission to file special leave petition is granted.
IA No. 109480 of 2023 is allowed.
Issue notice to the following colleges:
1. Vyas Dental College and Hospital, Jodhpur
2. Ekalavya Dental College and Hospital
3. Daswani Dental College and Research Centre SLP (C) Dy No. 20809/2023 & Ors. 2 Of 3
4. Surendra Dental College and Research Institute, Sri Ganganagar, Rajasthan
5. Geetanjali Dental and Research Institute
6. Geetanjali University, Udaipur
7. Darshan Dental College
8. Pacific Dental College and Hospital
9. Pacific Academy of Higher Education and Research University
10. The Rajasthan Dental College and Hospital
11. Maharaja Ganga Singh Dental College and Research Centre Learned counsel Mr. Deepak Goel accepts notice on behalf of Serial Nos. 1 to 11 of the above list.
The said respondents are hereby directed to file an affidavit disclosing their financial status and also place on record the last three year’s balance sheets.
List after a week.
(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) SLP (C) Dy No. 20809/2023 & Ors. 3 Of 3