Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(7) in The M.P. Public Health Act, 1949 (7)"drug" includes all medicines for internal or external use of human beings or animals, and all substances intended to be used for the treatment, mitigation or prevention of diseases in human beings or animals;
