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Punjab-Haryana High Court

Sudesh Pal And Ors vs Som Parkash on 17 February, 2020

Author: Arun Monga

Bench: Arun Monga

          IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH


                                                   RSA-3269 of 2016 (O&M)
                                                  Date of Decision: 17.02.2020

Sudesh Pal & Ors.
                                                                  ... Appellants
                                  Versus

Som Parkash

                                                                  ... Respondent

CORAM:- HON'BLE MR. JUSTICE ARUN MONGA

Present:-    Mr. G.C. Shahpuri, Advocate,
             for the appellant.
             ***


ARUN MONGA, J.(ORAL)

Learned counsel for the appellant states that the parties have arrived at a compromise and he has instructions to withdraw the present appeal.

Dismissed as withdrawn.

(ARUN MONGA) JUDGE FEBRUARY 17, 2020 Jiten 1 of 1 ::: Downloaded on - 19-02-2020 04:53:46 :::