Punjab-Haryana High Court
Sudesh Pal And Ors vs Som Parkash on 17 February, 2020
Author: Arun Monga
Bench: Arun Monga
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
RSA-3269 of 2016 (O&M)
Date of Decision: 17.02.2020
Sudesh Pal & Ors.
... Appellants
Versus
Som Parkash
... Respondent
CORAM:- HON'BLE MR. JUSTICE ARUN MONGA
Present:- Mr. G.C. Shahpuri, Advocate,
for the appellant.
***
ARUN MONGA, J.(ORAL)
Learned counsel for the appellant states that the parties have arrived at a compromise and he has instructions to withdraw the present appeal.
Dismissed as withdrawn.
(ARUN MONGA) JUDGE FEBRUARY 17, 2020 Jiten 1 of 1 ::: Downloaded on - 19-02-2020 04:53:46 :::